Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 3] [Entire Act] State of Tamilnadu - Subsection Section 3(1) in Tamil Nadu Village Panchayat Secretaries (Conditions of Service) Rules, 2013 (1)Appointment to the post of Village Panchayat Secretary shall be made by direct recruitment through Employment Exchange.
