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Union of India - Section

Section 10 in Companies (Registered Valuers and Valuation) Rules, 2017

10. Functions of a Valuer.

- A valuer shall conduct valuation required under the Act as per these rules [***] [Omitted 'and he may conduct valuation as per these rules if required under any other law or by any other regulatory authority' by Notification No. G.S.R. 1108(E), dated 13.11.2018 (w.e.f. 18.10.2017).].