Supreme Court - Daily Orders
Adi Saiva Sivachariyargal N.Sangam ... vs Govt. Of Tamil Nadu on 16 October, 2014
Bench: Ranjan Gogoi, R.K. Agrawal
ITEM NO.105 COURT NO.10 SECTION X
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
WRIT PETITION (CIVIL) NO. 354/2006
ADI SAIVA SIVACHARIYARGAL N.SANGAM & ORS. Petitioner(s)
VERSUS
GOVT. OF TAMIL NADU & ANR. Respondent(s)
(WITH APPLN. (S) FOR DIRECTIONS AND OFFICE REPORT)
WITH
W.P.(C) NO. 355/2006
(WITH OFFICE REPORT)
W.P.(C) NO. 384/2006
(WITH OFFICE REPORT)
W.P.(C) NO. 383/2006
(WITH OFFICE REPORT)
Date : 16/10/2014 These petitions were called on for hearing today.
CORAM :
HON'BLE MR. JUSTICE RANJAN GOGOI
HON'BLE MR. JUSTICE R.K. AGRAWAL
For Parties: Mr. K. Parasaran, Sr. Adv.
Mr. G. Umapathy, Adv.
Mr. Rakesh K. Sharma, Adv.
Mr. Sridhar Potaraju, Adv.
Mr. B. Subrahmanya Prasad, AAG
Mr. M. Yogesh Kanna, Adv.
Ms. Vanita Chandra Kant Giri, Adv.
Mr. Naresh Kumar, Adv.
Mr. T.R. Andhyarujina, Sr. Adv.
Mr. P.R. Kovilan, Adv.
Mr. Raju, Adv.
Mrs. Geetha Kovilan, Adv.
Signature Not Verified
Digitally signed by
Vinod Lakhina
Date: 2014.10.16
16:37:04 IST
Reason:
Page No.1 of 2
Mr. V. G. Pragasam, Adv.
Ms. S. Ramamani, Adv.
Mr. B. Balaji, Adv.
UPON hearing the counsel the Court made the following
O R D E R
On the request of learned counsel for the parties, list the matters on 12th November, 2014.
[VINOD LAKHINA] [ASHA SONI]
COURT MASTER COURT MASTER
Page No.2 of 2