Calcutta High Court (Appellete Side)
Calcutta Metropolitan Development ... vs Workman Represented By Cmda on 15 June, 2018
Author: Sanjib Banerjee
Bench: Sanjib Banerjee
1
40 15.6.2018
FMA 1228 of 2006
gd with
CO 9249(W) of 1988
Calcutta Metropolitan Development Authority
Vs.
Workman represented by CMDA
Karmachari Union & Ors.
Mr. Partha Sarathi Basu
Mr. Fazlul Haque
..for the Appellant
It is submitted on behalf of the appellant
that all benefits have been given to the
respondents and the appeal has really become
infructuous.
Accordingly, FMA 1228 of 2006 is disposed of without going into the merits thereof.
There will be no order as to costs.
(Sanjib Banerjee, J.) (Abhijit Gangopadhyay, J.) 2