Rajasthan High Court - Jaipur
Ram Bihari Kaushik, Son Of Shri Sita Ram ... vs Braj Bihari Kaushik Son Of Shri Sita Ram ... on 3 December, 2018
Author: Veerendr Singh Siradhana
Bench: Veerendr Singh Siradhana
HIGH COURT OF JUDICATURE FOR RAJASTHAN
BENCH AT JAIPUR
S.B. Civil Writs No. 21168/2018
Ram Bihari Kaushik, Son Of Shri Sita Ram Kaushik, Caste
Brahman
----Petitioner
Versus
Braj Bihari Kaushik Son Of Shri Sita Ram Kaushik
----Respondent
For Petitioner(s) : Ms. Sangeeta Kumari For Respondent(s) :
HON'BLE MR. JUSTICE VEERENDR SINGH SIRADHANA Order 03/12/2018 Should the counsel for the petitioner fail to take out the notice for service on stay application, within two weeks hereinafter; the writ petition shall stand dismissed without further reference to the Court.
Interim order, if any, already operating, shall continue till the next date.
(VEERENDR SINGH SIRADHANA),J Pooja/10 Powered by TCPDF (www.tcpdf.org)