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Rajasthan High Court - Jaipur

Ram Bihari Kaushik, Son Of Shri Sita Ram ... vs Braj Bihari Kaushik Son Of Shri Sita Ram ... on 3 December, 2018

Author: Veerendr Singh Siradhana

Bench: Veerendr Singh Siradhana

                                              HIGH COURT OF JUDICATURE FOR RAJASTHAN
                                                          BENCH AT JAIPUR

                                                        S.B. Civil Writs No. 21168/2018

                                    Ram Bihari Kaushik, Son Of Shri Sita Ram Kaushik, Caste
                                    Brahman
                                                                                                   ----Petitioner
                                                                      Versus
                                    Braj Bihari Kaushik Son Of Shri Sita Ram Kaushik
                                                                                              ----Respondent

For Petitioner(s) : Ms. Sangeeta Kumari For Respondent(s) :

HON'BLE MR. JUSTICE VEERENDR SINGH SIRADHANA Order 03/12/2018 Should the counsel for the petitioner fail to take out the notice for service on stay application, within two weeks hereinafter; the writ petition shall stand dismissed without further reference to the Court.
Interim order, if any, already operating, shall continue till the next date.
(VEERENDR SINGH SIRADHANA),J Pooja/10 Powered by TCPDF (www.tcpdf.org)