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Union of India - Section

Section 31 in The Unit Trust Of India (Transfer Of Undertaking And Repeal) Act, 2002

31. The Unit Scheme for Charitable and Religious Trusts and Registered Societies, 1981published on April 28, 2001, in the Gazette of India, Part III, Section 4, vide No. UT/DBDM/R-65/SPD- 53/2000-2001 dated the 20th March, 2001.