Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 20(5)] [Section 20] [Entire Act] State of Bihar - Subsection Section 20(5)(ii) in Bihar Urban Local Body (Community Participation) Rules, 2013 (ii)The Ward Finance Committee shall also maintain Ward-level bank accounts for all the receipts and expenditure on activities of the Ward.