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[Cites 0, Cited by 0] [Section 2] [Entire Act]

Bombay Presidency - Subsection

Section 2(d) in The Bombay Nursing Council (Reconstitution and Reorganisation) Order, 1960.

(d)"Bombay area" means the territories which immediately before the 1st day of November, 1956 were comprised in the State of Bombay, excluding the Abu area and the Karnataka area;