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Andhra Pradesh High Court - Amravati

Tarra Venkataramana vs Hari Jawahar Lal, I.A.S., on 15 September, 2022

          HIGH COURT OF ANDHRA PRADESH

 MAIN CASE No: C.C.No.1567 of 2022

                   PROCEEDINGS SHEET
SL.     DATE                 ORDER                               OFFICE
NO.                                                               NOTE
05.   15.09.2022 VS, J

                         At request of learned counsel for 2nd
                 respondent, for filing counter, post the

matter after One(01) week.

If no counter is filed on that day, the matter will be heard on merits..

_______ VS, J AVTP SL. DATE ORDER OFFICE NO. NOTE SL. DATE ORDER OFFICE NO. NOTE