Andhra Pradesh High Court - Amravati
Tarra Venkataramana vs Hari Jawahar Lal, I.A.S., on 15 September, 2022
HIGH COURT OF ANDHRA PRADESH
MAIN CASE No: C.C.No.1567 of 2022
PROCEEDINGS SHEET
SL. DATE ORDER OFFICE
NO. NOTE
05. 15.09.2022 VS, J
At request of learned counsel for 2nd
respondent, for filing counter, post the
matter after One(01) week.
If no counter is filed on that day, the matter will be heard on merits..
_______ VS, J AVTP SL. DATE ORDER OFFICE NO. NOTE SL. DATE ORDER OFFICE NO. NOTE