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Supreme Court - Daily Orders

I.K. Merchants Pvt. Ltd. vs The State Of Rajasthan on 26 November, 2021

Bench: Sanjay Kishan Kaul, M.M. Sundresh

                                         IN THE SUPREME COURT OF INDIA

                                         CIVIL APPELLATE JURISDICTION


                                   Miscellaneous Application No.1840/2021

                                                   IN
                                              C.A. No. 6146/2021

                      I.K. MERCHANTS PVT. LTD. & ORS.                         Petitioner(s)

                                                               VERSUS

                      THE STATE OF RAJASTHAN & ORS.                          Respondent(s)




                                                    O R D E R

Issue notice which is accepted by the respondent. On hearing learned counsel for parties, we are not inclined to open a pandora’s box once again and are clear that we have remitted on the issue of the valuation report. However, the consequences of the same would be that the applicants(s) before us would naturally have a right to agitate the issue of interest and costs which is a sequitur arising from the delay in the finalization of the amount payable to the respondent(s).

The application accordingly stands disposed of with the aforesaid clarification.



                                                                    …………………………………………...J.
                                                                     [SANJAY KISHAN KAUL]


Signature Not Verified

Digitally signed by
Charanjeet kaur
Date: 2021.11.30
                                                                   ………………………………………………..J.
10:13:31 IST
Reason:                                                                   [M.M. SUNDRESH]

     NEW DELHI;
     NOVEMBER 26,2021.
ITEM NO.11       Court 6 (Video Conferencing)             SECTION XVI

                 S U P R E M E C O U R T O F       I N D I A
                         RECORD OF PROCEEDINGS

Miscellaneous Application No.      1840/2021 in C.A. No. 6146/2021


I.K. MERCHANTS PVT. LTD. & ORS.                         Petitioner(s)

                                    VERSUS

THE STATE OF RAJASTHAN & ORS.                           Respondent(s)

(FOR ADMISSION and    IA No. 139943/2021 - CLARIFICATION/DIRECTION)

Date : 26-11-2021 This matter was called on for hearing today. CORAM :

HON'BLE MR. JUSTICE SANJAY KISHAN KAUL HON'BLE MR. JUSTICE M.M. SUNDRESH For Petitioner(s) Dr. A.M. Singhvi, Sr. Adv.
Mr. Gautam Narayan, Adv.
Mr. Ashok Kumar Jain, Adv. Mr. Deepak Jain, Adv.
Mr. Pankaj Jain, Adv.
Mrs. Meenakshi Jain, Adv. Mr. Bijoy Kumar Jain, AOR For Respondent(s) Dr. Manish Singhvi, Sr. Adv.
Mr. Arpit Parkash, Adv.
Mr. Deepak Goel, AOR UPON hearing the counsel the Court made the following O R D E R Application stands disposed of with the clarification contained in the signed order.
MA also stands disposed of.
[CHARANJEET KAUR] [POONAM VAID] ASTT. REGISTRAR-cum-PS COURT MASTER (NSH) [ Signed order is placed on the file ]