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[Cites 0, Cited by 0] [Section 122(2)] [Section 122] [Entire Act]

State of Assam - Subsection

Section 122(2)(x) in Guwahati Metropolitan Development Authority Act, 1985

(x)The form of the budget of the Authority, the manner of preparing it and the date on or before which it shall be prepared and to submitted, to the State Government.