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Union of India - Section
Section 11 in The Merchant Shipping (Shipping Office Forms) Rules, 1963
11. Official Log Book.
- The official log book which shall be kept by every Indian ship except a home-trade ship of less than two hundred tons gross shall be in Form IX.Scehedule| Eng. 2 | Form No. IMaster are requested tofill up the form and return it without delay to the ShippingMaster at any port where changes have taken place in their crews. |
| Nameof Ship | OfficialNumber | Portof Registry |
| Nameand Address of Master and No. of his Certificate. | ||
| Shippingoffice at which Agreement was first opened and the date | Descriptionof Voyage of Employment | |
| Date | Place |