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Union of India - Section

Section 11 in The Merchant Shipping (Shipping Office Forms) Rules, 1963

11. Official Log Book.

- The official log book which shall be kept by every Indian ship except a home-trade ship of less than two hundred tons gross shall be in Form IX.Scehedule
Eng. 2 Form No. IMaster are requested tofill up the form and return it without delay to the ShippingMaster at any port where changes have taken place in their crews.
Account of Change Made in the Crew of a Foreign-Going Ship or A Home-Trade Ship of two Hindered Tons Gross or More[See rule 3 of the Merchant Shipping (Shipping office forms) Rules 1963]
Nameof Ship OfficialNumber Portof Registry
 
Nameand Address of Master and No. of his Certificate.
 
Shippingoffice at which Agreement was first opened and the date   Descriptionof Voyage of Employment
Date Place  
I hereby declare to the truth of the entries in this account of changes in the crew which is this day of 19...Forwarded to the Shipping Master atSignature of MasterNoticeThe continuous Discharge Certificates of men who have left the ship no to be forwarded to the Shipping Master with this form.No entries or marks of any kind are to be made in the certificates.