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[Cites 0, Cited by 0] [Section 4] [Entire Act]

State of Andhra Pradesh - Subsection

Section 4(d) in Andhra Pradesh "Integrated Common Entrance Test" for admission into MBA and MCA Professional Courses 2003

(d)the date of the entrance test as notified above shall not be revised with out the prior approval of the Government.
(ii)The medium of ICET shall be English and Telugu Languages only.
(iii)The subjects and Syllabus for ICET shall be as prescribed by the ICET Committee.
(iv)The qualifying marks for ranking in the ICET shall be 30% of the total marks.