Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 12A] [Entire Act]

State of Andhra Pradesh - Subsection

Section 12A(8) in Andhra Pradesh Co-Operative Societies Act, 1964

(8)The person or persons appointed by the Registrar under sub¬section (7) shall transfer the assets or assets and liabilities, in whole or in part, of the society concerned to the person submitting the best offer in the manner specified in the order.