Jammu & Kashmir High Court
Shabir Ahmed Dar vs Ut Of J&K on 13 March, 2023
Author: Mohan Lal
Bench: Mohan Lal
S. No. 37
HIGH COURT OF JAMMU & KASHMIR AND LADAKH
AT JAMMU
B.A. No. 333/2022
CrlM No. 349/2022
Shabir Ahmed Dar ....Petitioner(s)/Appellant(s)
Through :- Mr. Rohit Verma, Advocate.
V/s
UT of J&K. ....Respondent(s)
Through :- Mr. Bhanu Jasrotia, GA vice
Mr. Vishal Bharti, GA.
Coram: HON'BLE MR. JUSTICE MOHAN LAL, JUDGE
ORDER
Learned counsel for the respondent seeks time to get information from the concerned police station in regard to the ailment of the wife of the accused and the date of her surgery. He shall do the same within one week positively.
List again on 27.03.2023.
(Mohan Lal) Judge Jammu 13.03.2023 Ram Krishan