Delhi High Court - Orders
Splendor Landbase Ltd vs Aparna Ashram Society & Anr on 8 May, 2024
Author: Anup Jairam Bhambhani
Bench: Anup Jairam Bhambhani
$~1 & 2
* IN THE HIGH COURT OF DELHI AT NEW DELHI
+ ARB.P. 366/2021 and I.A. 10176/2021, I.A. 22220/2023
I.A. 24747/2023, I.A. 24748/2023, I.A. 1009/2024, I.A. 1010/2024
I.A. 4308/2024, I.A. 6900/2024, I.A. 6901/2024
SPLENDOR LANDBASE LTD. ..... Petitioner
Through: Mr. Sarthak Gupta and Mr. Manish
Prakash, Advocates.
versus
APARNA ASHRAM SOCIETY & ANR. ..... Respondents
Through: Mr. Rahul Gupta. Mr. Shekhar Gupta,
Ms. Mansha Gupta and Mr.
Raghwendra Pratap Rao, Advocates.
Mr. Viren Bansal and Mr. Manav
Mitra, Advocates for R-3 to R-5.
Mr. Mohinder Singh Rupal, Adv. for
R-6.
+ O.M.P.(I) (COMM.) 25/2021 and I.A. 10177/2021, I.A. 20367/2022
I.A. 22218/2023, I.A. 22219/2023
M/S SPLENDOR LANDBASE LTD. ..... Petitioner
Through: Mr. Sarthak Gupta and Mr. Manish
Prakash, Advocates.
versus
M/S APARNA ASHRAM (SOCIETY) & ANR. ..... Respondents
Through: Mr. Rahul Gupta. Mr. Shekhar Gupta,
Ms. Mansha Gupta and Mr.
Raghwendra Pratap Rao, Advocates.
Mr. Viren Bansal and Mr. Manav
Mitra, Advocates for R-3 to R-5.
Mr. Mohinder Singh Rupal, Adv. for
R-6.
ARB.P. 366/2021 & Anr. Page 1 of 2
This is a digitally signed order.
The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above.
The Order is downloaded from the DHC Server on 10/05/2024 at 00:18:43
CORAM:
HON'BLE MR. JUSTICE ANUP JAIRAM BHAMBHANI
ORDER
% 08.05.2024 The Hon'ble Judge is on leave today. Re-notify on 21st May 2024.
BY ORDER (COURT MASTER) MAY 8, 2024 V.Rawat ARB.P. 366/2021 & Anr. Page 2 of 2 This is a digitally signed order. The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above. The Order is downloaded from the DHC Server on 10/05/2024 at 00:18:43