Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 286(2)] [Section 286] [Entire Act]

State of Telangana - Subsection

Section 286(2)(xiii) in Telangana Panchayat Raj Act, 2018

(xiii)as to the acceptance in lieu of any tax or other amount due to a Gram Panchayat under this Act of any service by way of cartage or otherwise;