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[Cites 0, Cited by 0] [Section 33] [Entire Act]

State of Maharashtra - Subsection

Section 33(f) in The Maharashtra University of Health Sciences Act, 1998

(f)to ensure that guidelines and rules framed for the following matters by the Academic Council are implemented:-
(i)long-term curriculum development;
(ii)faculty development;
(iii)teaching or learning material development;
(iv)research in educational matters with particular reference to colleges;