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[Cites 0, Cited by 0] [Section 9(6)] [Section 9] [Entire Act]

State of Assam - Subsection

Section 9(6)(iii) in The Assam Handicraft Artisans Welfare Fund Scheme, 2000

(iii)The amount will be reimbursed only against bills certified by qualified medical practitioner in government service not below the rank of Assistant Surgeon.