Calcutta High Court (Appellete Side)
Read With Section 439(2) Cr.P.C vs In Re : National Investigation Agency on 14 March, 2023
14.03.2023
tkm/ct 28 C.R.A. (DB) 224 of 2022
sl no. 38 CRAN 1 of 2022
In Re : An appeal under section 21(4) of the National Investigation Agency
read with section 439(2) Cr.P.C
And
In Re : National Investigation Agency ....... petitioner
Mr. Bhaskar Prasad Banerjee
Mr. D Tandon
Ms. Pooja Basak
...... for the NIA
Md. Sabir Ahmed
Md. A Rakib
Mr. Biswajit Sarkar
...... for the respondent
Mr. Ahmed appearing for the respondent-accused seeks leave to file opposition to the application for condonation of delay as well as the petition of appeal.
Opposition be filed within two weeks. Reply if any, be filed one week thereafter. Matter will appear four weeks hence (11.4.2023). (Ajay Kumar Gupta, J.) (Joymalya Bagchi, J.)