Rajasthan High Court - Jodhpur
Sunil Kumar Jain And Anr vs State Of Rajasthan And Anr on 5 November, 2019
Author: Dinesh Mehta
Bench: Dinesh Mehta
HIGH COURT OF JUDICATURE FOR RAJASTHAN AT JODHPUR S.B. Civil Writ Petition No. 479/2017 Mool Chand
----Petitioner Versus State And Anr.
----Respondents Connected With
1. S.B. Civil Writ Petition No. 482/2017
2. S.B. Civil Writ Petition No. 483/2017
3. S.B. Civil Writ Petition No. 579/2017
4. S.B. Civil Writ Petition No. 581/2017
5. S.B. Civil Writ Petition No. 940/2017
6. S.B. Civil Writ Petition No. 941/2017
7. S.B. Civil Writ Petition No. 974/2017
8. S.B. Civil Writ Petition No. 1357/2017
9. S.B. Civil Writ Petition No. 1452/2017
10. S.B. Civil Writ Petition No. 1457/2017
11. S.B. Civil Writ Petition No. 1731/2017
12. S.B. Civil Writ Petition No. 1743/2017
13. S.B. Civil Writ Petition No. 1744/2017
14. S.B. Civil Writ Petition No. 2792/2017
15. S.B. Civil Writ Petition No. 15041/2017
16. S.B. Civil Writ Petition No. 1023/2018 For Petitioner(s) : Mr. Anirudh Khatri for Mr. Manish Shishodia For Respondent(s) : Mr. T.S. Champawat JUSTICE DINESH MEHTA Order 05/11/2019 In view of the mentioning made, these cases are ordered to be listed after four weeks.
Interim order shall continue till then.
(DINESH MEHTA),J 128-144-Ramesh/-
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