Delhi High Court - Orders
Modicare Limited vs The Registrar Of Trademarks & Anr on 20 May, 2026
Author: Tushar Rao Gedela
Bench: Tushar Rao Gedela
$~28 and 29
* IN THE HIGH COURT OF DELHI AT NEW DELHI
+ C.O. (COMM.IPD-TM) 246/2023 & I.A. 21439/2023
MODICARE LIMITED .....Petitioner
Through: Ms. Sawani Chothe, Advocate.
versus
THE REGISTRAR OF TRADEMARKS & ANR. .....Respondents
Through: Mr. Shashank Dixit, CGSC with Mr.
Kunal Raj, Advocates for UOI.
Mr. Vaibhav Vutts, Ms. Aamna Hasan
and Ms. Vaibhavi SG, Advocates for
R-2.
(29)
+ C.O. (COMM.IPD-TM) 247/2023 & I.A. 21442/2023
MODICARE LIMITED .....Petitioner
Through: Ms. Sawani Chothe, Advocate.
versus
THE REGISTRAR OF TRADEMARKS & ANR. .....Respondents
Through: Mr. Vaibhav Vutts, Ms. Aamna Hasan
and Ms. Vaibhavi SG, Advocates for
R-2.
CORAM:
HON'BLE MR. JUSTICE TUSHAR RAO GEDELA
ORDER
% 20.05.2026 List on the date already fixed i.e., 25.05.2026.
TUSHAR RAO GEDELA, J MAY 20, 2026 kct This is a digitally signed order. The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above. The Order is downloaded from the DHC Server on 22/05/2026 at 22:01:56