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[Cites 0, Cited by 0] [Section 73B(1)] [Section 73B] [Entire Act]

State of Maharashtra - Subsection

Section 73B(1)(v) in Maharashtra Factories Rules, 1963

(v)The drive of the exhaust fan shall be interlocked with the main drive of the machine in such a way that if the exhaust motor stops, the machine including all heating devices, shall also stop.