Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] State of Sikkim - Section Section 56 in The Sikkim Prisons Act, 2007 56. Search of Women Prisoners on Admission. Women prisoner shall be searched by female warder with due regards to consideration of privacy and decency.
