Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 14] [Entire Act] State of Rajasthan - Subsection Section 14(b) in The Rajasthan Imposition of Ceiling on Agricultural Holding Act, 1973 (b)at any time, correct any clerical or arithmetical mistakes in regard to any entry in such final statement.
