Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 2] [Entire Act]

State of Odisha - Subsection

Section 2(g) in The Orissa State Financial Corporation General Regulations, 2003

(g)"Member" means a member of the Executive Committee constituted under Sub-section (1) of Section 18 or as the case may be any other Committee constituted under Section 21.