Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 1(3)] [Section 1] [Entire Act] State of Telangana - Subsection Section 1(3)(v) in Telangana Indebted Agriculturists, Landless Labourers and Artisans (Temporary Relief) Act, 1976 (v)any sum payable to the State or the Central Government or to any local authority, whether by way of revenue, tax, cess or loan or otherwise;