Section 287(1) in The Rules of Procedure and Conduct of Business in Rajasthan Legislative Assembly, 1959
(1)Where the Speaker directs under clause (c) [of] [Inserted by item 87, amending rules vide Notification S.O. 118, published in Rajasthan Gazette, Extraordinary, Part IV-C(II), dated 1-9-1981, page 295(1) 46.] sub-rule (3) of Rule 286 that the votes shall be recorded by the members going into Lobbies, he shall direct the "Ayes" to go into the Right Lobby and the "Noes" into the Left Lobby. In the "Ayes" or "Noes" Lobby, as the case may be, each member shall state his Division Number and the Division Clerk, while marking off his number on the Division list, shall simultaneously call out the name of the member.
