Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Entire Act]

State of Madhya Pradesh - Section

Section 1 in The M.P. Civil Services (Joining Time) Rules, 1982

1. Short title, commencement and application.

(1)These rules may be called The Madhya Pradesh Civil Services (Joining Time) Rules, 1982.
(2)They shall come into force on the date of issue of this notification and shall apply to transfers effected on/or after that date.
(3)These rules shall apply to all Government servants appointed in civil service and posted under the State Government but shall not apply to:-
(a)Government servants engaged on contract and those who are not in whole time employment of Government;
(b)Government servants, employed on work-charged establishment;
(c)Government servants paid out of contingencies.