Bombay High Court
Chandrabhan Ramnath Nirankari vs The State Of Maharashtra Th. Gov. ... on 6 February, 2026
Author: Ravindra V. Ghuge
Bench: Ravindra V. Ghuge
Common Order 06.02.2026.odt
IN THE HIGH COURT OF JUDICATURE AT BOMBAY
ORDINARY ORIGINAL CIVIL JURISDICTION/
CIVIL APPELLATE JURISDICTION
Digitally
signed by
VINA
CORAM : RAVINDRA V. GHUGE &
VINA ARVIND ABHAY J. MANTRI, JJ.
ARVIND KHADPE KHADPE Date:
2026.02.09 17:02:30 +0530 DATE : 06th FEBRUARY, 2026.
P.C. :-
1. At the time of rising, the matters mentioned in the chart in paragraph No. 7 hereunder, could not be taken up for hearing due to paucity of time.
2. In several of these matters, there are office objections. As such, all office objections shall be removed within two weeks.
3. Subject to compliance of the above, ad-interim/ interim order, if any granted earlier, would continue.
4. The affidavit in reply/rejoinder, if any, shall also be filed at least one week before the next date.
5. Matters in which service of notice is awaited, put up after service.
6. Matters in which though notices were issued, the office could not process the notice due to non-supply of spare copies, the Petitioner shall supply spare copies for issuance of notice within 14 days, failing which, the matters in which copies are not supplied, would stand dismissed as against the unserved Respondents on the 15 th day. If copies are supplied, office to issue notice to the unserved Respondents, returnable after four weeks.
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7. Subject to the above, list these matters as under :-
Serial Nos. of matters on To be listed on To be listed in the the Board category 01 to 02 16.02.2026 For Compliance 03 23.02.2026 Supreme Court Expedited Matter 05 to 06 24.02.2026 For Direction 07 to 08 09.03.2026 Fresh Admission 10 to 20 09.03.2026 Fresh Admission 21 to 30 09.03.2026 Fresh Admission 32 to 41 10.03.2026 Fresh Admission 43 to 46 10.03.2026 Fresh Admission 47 11.03.2026 For Admission 49 to 52 11.03.2026 For Admission 54 to 56 11.03.2026 Urgent Admission 57 to 59 11.03.2026 Urgent Order 60 12.03.2026 Urgent Order 61 to 64 12.03.2026 Urgent Order 67 to 77 12.03.2026 Urgent Order 78 to 98 13.03.2026 Due Admission (ABHAY J. MANTRI, J.) (RAVINDRA V. GHUGE, J.) Sufiyan Syed - PA
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