Supreme Court - Daily Orders
Cit (Exemptions) vs The Cancer Aid And Research Foundation ... on 30 July, 2018
Bench: Rohinton Fali Nariman, Indu Malhotra
ITEM NO.8 COURT NO.9 SECTION IX
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
SPECIAL LEAVE PETITION (CIVIL) Diary No(s). 19570/2018
(Arising out of impugned final judgment and order dated 25-07-2017
in ITA No. 505/2015 passed by the High Court Of Judicature At
Bombay)
CIT (EXEMPTIONS) Petitioner(s)
VERSUS
THE CANCER AID AND RESEARCH FOUNDATION Respondent(s)
(FOR ADMISSION and I.R. and IA No.100091/2018-CONDONATION OF DELAY
IN FILING and IA No.100101/2018-EXEMPTION FROM FILING C/C OF THE
IMPUGNED JUDGMENT and IA No.100097/2018-CONDONATION OF DELAY IN
REFILING)
Date : 30-07-2018 This petition was called on for hearing today.
CORAM :
HON'BLE MR. JUSTICE ROHINTON FALI NARIMAN
HON'BLE MS. JUSTICE INDU MALHOTRA
For Petitioner(s) Mr. Tushar Mehta, ASG
Mr. Yashank P. Adhyaru, Sr. Adv.
Ms. Swati Ghildiyal, Adv.
Mrs. Anil Katiyar, AOR
For Respondent(s)
UPON hearing the counsel the Court made the following
O R D E R
The Special Leave Petition is dismissed on the ground of delay.
Pending application stands disposed of.
(R. NATARAJAN) (SAROJ KUMARI GAUR) COURT MASTER (SH) Signature Not Verified BRANCH OFFICER Digitally signed by R NATARAJAN Date: 2018.07.30 16:30:10 IST Reason: