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Supreme Court - Daily Orders

Cit (Exemptions) vs The Cancer Aid And Research Foundation ... on 30 July, 2018

Bench: Rohinton Fali Nariman, Indu Malhotra

     ITEM NO.8                                   COURT NO.9                    SECTION IX

                                    S U P R E M E C O U R T O F           I N D I A
                                            RECORD OF PROCEEDINGS

                          SPECIAL LEAVE PETITION (CIVIL) Diary No(s). 19570/2018

     (Arising out of impugned final judgment and order dated 25-07-2017
     in ITA No. 505/2015 passed by the High Court Of Judicature At
     Bombay)

     CIT (EXEMPTIONS)                                                            Petitioner(s)

                                                         VERSUS

     THE CANCER AID AND RESEARCH FOUNDATION                                       Respondent(s)

     (FOR ADMISSION and I.R. and IA No.100091/2018-CONDONATION OF DELAY
     IN FILING and IA No.100101/2018-EXEMPTION FROM FILING C/C OF THE
     IMPUGNED JUDGMENT and IA No.100097/2018-CONDONATION OF DELAY IN
     REFILING)

     Date : 30-07-2018 This petition was called on for hearing today.

     CORAM :
                               HON'BLE MR. JUSTICE ROHINTON FALI NARIMAN
                               HON'BLE MS. JUSTICE INDU MALHOTRA

     For Petitioner(s)                    Mr. Tushar Mehta, ASG
                                          Mr. Yashank P. Adhyaru, Sr. Adv.
                                          Ms. Swati Ghildiyal, Adv.
                                          Mrs. Anil Katiyar, AOR

     For Respondent(s)


                               UPON hearing the counsel the Court made the following
                                                  O R D E R

The Special Leave Petition is dismissed on the ground of delay.

Pending application stands disposed of.

(R. NATARAJAN) (SAROJ KUMARI GAUR) COURT MASTER (SH) Signature Not Verified BRANCH OFFICER Digitally signed by R NATARAJAN Date: 2018.07.30 16:30:10 IST Reason: