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[Cites 0, Cited by 0] [Section 2(2)] [Section 2] [Entire Act]

State of Karnataka - Subsection

Section 2(2)(ii) in The Karnataka Industrial Establishments (National and Festival Holidays) Act, 1963

(ii)any other person employed in any industrial establishment whom the State Government may, by notification, declare to be an employee for the purposes of this Act;