Section 111(1)(b) in Government of India Act, 1935

[Cites 0, Cited by 1] [Section 111(1)] [Section 111] [Entire Act]

Union of India - Subsection

Section 111(1)(b) in Government of India Act, 1935

(b)imposes by reference to place of birth, race, descent, language, religion, domicile, residence or duration of residence, any disability, liability, restriction or condition in regard to travel, residence, the acquisition, holding, or disposal of property, the holding of public office, or the carrying on of any occupation, trade, business or profession :

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Union of India - Subsection

Section 111(1)(b) in Government of India Act, 1935