Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 39] [Entire Act] State of Goa - Subsection Section 39(8) in Goa Clinical Establishments (Registration and Regulation) Act, 2019 (8)The penalty levied under sections 38 and 39 shall be credited to such account as the Government may by order specify in this behalf.
