Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 68] [Entire Act] State of Rajasthan - Subsection Section 68(1) in Rajasthan Muslim Wakf Regulations, 1964 (1)Every application for copies of proceedings or record shall be made in Form XIII which will be available at the office of the Secretary on payment of 15nP.
