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[Cites 0, Cited by 0] [Section 13] [Entire Act]

State of Assam - Subsection

Section 13(2) in Assam Science & Technology University Act, 2009

(2)The Registrar shall be the Secretary of the Court, the Executive Council, the Academic Council, the Post-Graduate Board the Under-Graduate Board, the Finance Committee and the Selection Committee but shall not be deemed to be a member of any of these authorities except that of the Court.