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[Cites 0, Cited by 0] [Section 8] [Entire Act]

State of Bihar - Subsection

Section 8(e) in Nagar Parishad Nawada Plastic Waste Management Bye-laws, 2018

(e)The ULB can also explore other Plastic Waste Management technology such as: plasma pyrolysis technology, installation of bailing press & making of Refuse Derived Fuel (RDF), co-processing of plastics waste in cement kiln and plastic shredding as per requirement and local condition.