Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 64] [Entire Act] State of Maharashtra - Subsection Section 64(e) in Maharashtra Hereditary Offices Act, 1874 (e)[ To pass orders in regard to the dismissal of persons officiating;] [Clause (e) was substituted by Section 2 and Sch I of the Bombay Decentralization Act, (Bombay 3 of 1915).]
