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[Cites 0, Cited by 0] [Section 11] [Entire Act]

State of Odisha - Subsection

Section 11(3) in The Orissa Motor Vehicles (Producer of Gas) Rules, 1993

(3)The joints in any insulating material as aforesaid shall be either-
(i)overlapped by not less than eight centimetres; or
(ii)butted with a covering butt-strap of the same material and thickness not less than thirteen centimetres wide and overlapping the butt-joint equally by not less than six centimeters.