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[Cites 0, Cited by 0] [Section 10(4)] [Section 10] [Entire Act]

State of Odisha - Subsection

Section 10(4)(e) in Bhubaneswar Development Authority (Planning and Building Standards) Regulations, 2001

(e)An application in plain paper is submitted to the Authority, by Registered with a copy of the plan, and the Record of Rights, 60 days prior to commencement of construction;