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[Cites 0, Cited by 0] [Section 235] [Entire Act]

State of Rajasthan - Subsection

Section 235(1) in Rajasthan Panchayati Raj Rules, 1996

(1)For every payment of money, the officer spending money of the fund shall obtain a voucher setting forth full and clear particulars of the claim and all information necessary for proper classification in Accounts.