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[Cites 0, Cited by 0] [Section 55(6)] [Section 55] [Entire Act]

State of Manipur - Subsection

Section 55(6)(c) in Manipur Value Added Tax Act, 2004

(c)in case the sale in in course of export out of the territory of India, the name, address and registration number, if any, of the purchasing dealer/foreign buyer and the type of statutory form, if any, against which the sale has been made;