Delhi High Court - Orders
Rishima Sa Investments Llc (Mauritius) vs Shristi Infrastructure Development ... on 12 October, 2022
Author: Prateek Jalan
Bench: Prateek Jalan
$~27 and 28
* IN THE HIGH COURT OF DELHI AT NEW DELHI
+ O.M.P.(EFA)(COMM.) 5/2019 & EX.APPLs.(OS) 770/2021,
854/2021, 1077/2021
RISHIMA SA INVESTMENTS
LLC (MAURITIUS) ..... Decree Holder
Through: Mr. Anirudh Bakhru, Ms.
Vasundhara Bakhru, Ms. Tejaswini
and Mr. Varun Agarwal,
Advocates.
versus
SHRISTI INFRASTRUCTURE DEVELOPMENT
CORPORATION LIMITED & ANR. ..... Judgement Debtors
Through: Ms. Mehak Nayak and Ms.
Jasveen Kaur, Advocates.
Mr. Jayant K Mehta, Senior
Advocate with Mr. Vijay K Singh,
Mr. Ratik Sharma, Mr. Nishant
Goyal, Ms. Shreya Pandey and Mr.
Raghav Bhatia, Advocates.
Ms. Raunak Dhillon, Ms. Madhvi
Khanna and Mr. Nihaad Khan,
Advocates for Yes
Bank/Intervenor.
28.
+ O.M.P.(EFA)(COMM.) 6/2021 & EX.APPLs.(OS) 769/2021,
775/2021, 1079/2021
RISHIMA INVESTMENTS SA LLC ..... Decree Holder
Through: Mr. Anirudh Bakhru, Ms.
Vasundhara Bakhru, Ms. Tejaswini
and Mr. Varun Agarwal,
Advocates.
versus
SHRISTI INFRASTRUCTURE DEVELOPMENT
CORPORATION LIMITED ..... Judgement Debtor
Signature Not Verified
Digitally signed By:SHITU
NAGPAL
Signing Date:13.10.2022
12:56:56 O.M.P.(EFA)(COMM.) 5/2019 & O.M.P.(EFA)(COMM.) 6/2021 Page 1 of 2
Through: Mr. Jayant K Mehta, Senior
Advocate with Mr. Vijay K Singh,
Mr. Ratik Sharma, Mr. Nishant
Goyal, Ms. Shreya Pandey and Mr.
Raghav Bhatia, Advocates.
Ms. Raunak Dhillon, Ms. Madhvi
Khanna and Mr. Nihaad Khan,
Advocates for Yes
Bank/Intervenor.
CORAM:
HON'BLE MR. JUSTICE PRATEEK JALAN
ORDER
% 12.10.2022
1. Although these enforcement petitions are part-heard, I am unable to take up these petitions for hearing in view of the ongoing hearing in ARB.P. 539/2017, which is part-heard and has been expedited pursuant to the order of the Supreme Court dated 19.05.2022 in SLP (C) 5306/2022 [M/s Shree Vishnu Constructions vs. The Engineer in Chief, Military Engineering Service & Ors.].
2. List these enforcement petitions alongwith all pending applications on 02.11.2022.
PRATEEK JALAN, J OCTOBER 12, 2022 'vp'/ Click here to check corrigendum, if any Signature Not Verified Digitally signed By:SHITU NAGPAL Signing Date:13.10.2022 12:56:56 O.M.P.(EFA)(COMM.) 5/2019 & O.M.P.(EFA)(COMM.) 6/2021 Page 2 of 2