Section 47(1)(a) in The Indian Post Office Rules, 1933

[Cites 0, Cited by 0] [Section 47(1)] [Section 47] [Entire Act]

Union of India - Subsection

Section 47(1)(a) in The Indian Post Office Rules, 1933

(a)in the case of an unregistered article redirected by an agent of the addressee the article has not been opened and has been either returned to the postman or re-posted at the place of delivery; and

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Union of India - Subsection

Section 47(1)(a) in The Indian Post Office Rules, 1933