Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 4] [Entire Act]

State of Karnataka - Subsection

Section 4(1) in Karnataka State Road Safety Authority Act, 2017

(1)The State Government may, by notification in the Gazette, constitute, an Authority to be called "the Karnataka State Road Safety Authority".