Section 1 in Bombay Queen Victoria Staute Site (And Adjoining Land Utilization for Construction of Satellite Telecommunications Exchanges of the Overseas Communications Service) Act, 1968
1. Short tittle and commencement.
(1)This Act may be called the Bombay Queen Victoria statue site (and adjoining land utilization for construction of Satellite Telecommunications Exchanges of the Overseas Communications Service) Act, 1968.(2)It shall be deemed to have come into force on the 12th day of January 1968.
