Supreme Court - Daily Orders
K. Murugendran vs K. Dakshyani Kumar on 17 August, 2016
Bench: Jagdish Singh Khehar, Arun Mishra
ITEM NO.48 COURT NO.3 SECTION IVA
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
Petition(s) for Special Leave to Appeal (C) No(s). 20579/2015
(Arising out of impugned final judgment and order dated 03/06/2015
in RFA No. 286/2015 passed by the High Court Of Karnataka At
Bangalore)
K. MURUGENDRAN Petitioner(s)
VERSUS
K. DAKSHYANI KUMAR Respondent(s)
(with interim relief and office report)
Date : 17/08/2016 This petition was called on for hearing today.
CORAM :
HON'BLE MR. JUSTICE JAGDISH SINGH KHEHAR
HON'BLE MR. JUSTICE ARUN MISHRA
For Petitioner(s) Mr. K. K. Mani,Adv.
Mr. K. Narayana, Adv.
Mrs. T. Archana, Adv.
For Respondent(s) Mr. S. Nandakumar, Adv.
Mr. Parivesh Singh, Adv.
Mr. P. Srinivasan, Adv.
Mr. Prateek Gupta, Adv.
Mr. Ranjeet Singh, Adv.
Mr. Naresh Kumar,Adv.
UPON hearing the counsel the Court made the following
O R D E R
Pleadings are complete. Hearing of the case is likely to take sometime. Post for hearing after eight weeks on a day other than Monday and Friday.
Signature Not Verified Digitally signed by NEELAM GULATI(NEELAM GULATI) (RENUKA SADANA) Date: 2016.08.17 17:14:00 IST Reason: COURT MASTER ASSISTANT REGISTRAR