Section 81 in The Tamil Nadu Building and other Construction Workers (Regulation of Employment and Conditions of Service) Rules, 2006
81. Qualification of operator lifting winches and of signaller, etc.
- The employer shall ensure at a construction site of a building or other construction work that no person is employed to drive or operate a lifting appliance whether driven by mechanical power or otherwise or to give signals to drive or operate of such lifting appliance or to work as an operator of rigger derricks unless he,-(i)is above eighteen years of age;(ii)is sufficiently competent and reliable;(iii)possesses the knowledge of the inherent risks involved in the operation of lifting appliance; and(iv)is medically examined periodically as specified in Schedule-VII to these rules.
