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[Cites 0, Cited by 0] [Section 34(2)] [Section 34] [Entire Act]

State of Maharashtra - Subsection

Section 34(2)(ix) in The Maharashtra Agricultural Universities (Krishi Vidyapeeths) Act, 1983

(ix)to exercise such other powers and perform such other duties as may be conferred or imposed on it by or under the provisions of this Act and the Statutes.