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State of West Bengal - Section

Section 4 in The West Bengal Municipal Employees (Compulsory Retirement) Act, 1976

4. Power to make rules. -

(1)The State Government may, by notification in the Official Gazette, make rules for carrying out the purposes of this Act.
(2)Without prejudice to the generality of the foregoing power such rules may provide for all or any of the matters which may be or has to be prescribed.